Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(1)(a) in Jammu and Kashmir Government Business Rules, 2008 (a)involve any abandonment of revenues or involves any expenditure for which no provision has been made in the Appropriation Act;