Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 121 in Kerala Municipality Building Rules, 1999 121. Prohibition for commencing work without permission. - No person shall commence the construction of reconstruction or a hut without first obtaining a permit for such work.
