Calcutta High Court (Appellete Side)
(Central Bureau Of Investigation vs Sri Farman Ali & Ors.) on 20 February, 2019
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
1 C.R.M.S.P.L. 119 OF 2018 2.19.
No.137 No. 35 In Re: An application under Section 378(3) of the Code of Criminal Procedure.
(Central Bureau of Investigation Vs. Sri Farman Ali & Ors.) Mr. Amajit De ... For the Petitioner.
On the prayer of the learned Advocate appearing for the Central Bureau of Investigation, let this matter appear in the list on 1st March, 2019.
(Rajarshi Bharadwaj, J.)