Section 1 in Guru Gobind Singh Indraprastha University Act, 1998
1. [ Short title and commencement. [As amended by the Indraprastha Vishwavidyalaya (Second Amendment) Act, 1999.]
(1)This Act may be called the Guru Gobind Singh Indraprastha University Act, 1998.(2)It shall come into force on such date as the Government may, by notification in the official Gazette, appoint.]
