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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(1) in The Orissa (State) Council for Child Welfare Rules, 1996

(1)The State Council may be dissolved by a resolution adopted by the General Council with the support of not less than four-fifths of the total number of members of the General Council.