Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 13 in Indira Gandhi Technological and The Medical Sciences University Act, 2012

13. Authorities of the University.

- The following shall be the authorities of the University: -
(1)The Governing Council.
(2)The Executive Committee.
(3)The Academic Senate.
(4)The Finance Committee.