Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] Union of India - Subsection Section 8(1)(xxi) in The Academy Of Scientific And Innovative Research Act, 2011 (xxi)to supervise the residences of the students of the Academy and to make arrangements for promoting their health, general welfare, cultural and corporate life;