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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(3)(a) in The Maharashtra Acupuncture System of Therapy Act, 2015

(a)extend the period of supersession for such further period as it may consider necessary but which period shall not in the aggregate be more than two years; or