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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(2)(ii) in The SreeNarayanaGuru Open University Act, 2021

(ii)The Secretary to Government in-charge of the Higher Education Department of the Government or an officer not below the rank of Joint Secretary to Government nominated by him;