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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(w) in The Air (Prevention And Control Of Pollution) Act, 1981

(w)[ the form in which and the time within which the budget of the State Board may be prepared and forwarded to the State Government under section 34; [Substituted by Act 47 of 1987, Section 24, for Clause (w) (w.e.f. 1.4.1988).]
(ww)the form in which the annual report of the State Board may be prepared under section 35;]
(xx)[ the manner in which notice of intention to make a complaint shall be given under section 43;] [Inserted by Act of 1987, Section 24 (w.e.f. 1.4.1988).]
(x)the form in which the accounts of the State Board may be maintained under sub-section (1) of section 36;