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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(4) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(4)In calculating leave under this section, any fraction of leave of half a day or more shall be treated as one full day's leave and any fraction less than half a day shall be omitted.