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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(1) in First Statutes of the University of Udaipur

(1)The Registrar shall issue a notice in Form 13 under Postal Certificate communicating to each defaulter his registered number, the amount due from him and the date by which he should make the payment and year with his name to be retained on the register of graduates. This notice shall be accompanied by a period statement in Form 14 on which the registered graduate shall send intimation of his having sent the required fees.