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State of Bihar - Section

Section 31 in The Bihar Finance Service Rules, 1953

31. Scale of marks and the time allowed.

- The scale of marks fit for the time allowed are as follows :-
Law examination. Maximum marks. Number of marks required to pass the examination,by the- Time allowed.
Lower Standard. Higher Standard.
Without books ...With books ... 150150 60... 100100 3 hours.3 hours.
Note. - No officer will be deemed to have passed by the higher part, unless, at the same examination, he obtains at least 100 marks in the examination with and also in that without books. Officers are not required to pass by the lower standard in the paper with books. [x x x x] [Omitted, by S.O.1201, dated 17.8.1981, for the words 'a member of the junior branch who has already obtained pass marks in a previous examination will not be required to appear in that paper at a subsequent examination'.]