Supreme Court of India
Baijnath Jha vs Sita Ram & Anr on 12 June, 2008
Equivalent citations: AIR 2008 SUPREME COURT 2778, 2008 (8) SCC 77, 2008 AIR SCW 4614, 2008 (3) AIR JHAR R 619, (2008) 2 CRILR(RAJ) 520, (2008) 3 JCC 1823 (SC), 2008 CRILR(SC&MP) 520, ILR(KER) 2008 (3) SC 82, 2008 (3) SCC(CRI) 428, 2008 (9) SCALE 350, 2008 CRILR(SC MAH GUJ) 520, 2008 (3) JCC 1823, (2008) 3 ALLCRIR 2451, (2009) 2 MAD LJ(CRI) 625, (2008) 40 OCR 965, (2008) 9 SCALE 350, (2008) 63 ALLCRIC 75
Bench: Arijit Pasayat, P.P. Naolekar
ITEM No.1-A Court No.3 SECTION IIA
(For Judgment)
SUPREME COURT OF INDIA
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO. 403/2000
BAIJNATH JHA Appellant (s)
VERSUS
SITA RAM AND ANR. Respondent (s)
WITH CRL. A. Nos. 405/2000, 404/2000 Date : 12/06/2008 This Petition was called on for judgment today. For Appellant (s) Mr. Pramod Swarup, Adv.
For Respondent(s) Mr. Gopal Singh, Adv.
Hon'ble Dr. Justice Arijit Pasayat pronounced Judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice P.P.Naolekar.
The appeals are allowed in terms of the signed judgment.
(Shashi Sareen) (Vijay Aggarwal)
Court Master Court Master
Signed Reportable judgment is placed on the file.