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State of Rajasthan - Section

Section 241 in Rajasthan Panchayati Raj Rules, 1996

241. Consumable Store.

(1)A separate register shall be maintained for consumable stores and stationery articles in Form XXXIV itself.
(2)Head of office shall fix quarterly norms for issue of stationery articles for each officials/section. Norms shall be so fixed as to avoid misuse or excessive use.