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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1)(a) in Doon University Act, 2005

(a)the admission of students, the courses of study and the fees thereof, the qualifications pertaining to degrees, diplomas, certificates and other Academic distinctions, the conditions for the grant of Fellowships, Awards and the like;