Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Assam - Subsection Section 22(2)(h) in Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000 (h)the terms and conditions for setting up or establishment of trading depots ;