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Delhi High Court - Orders

Direction) Ca Vinay Aggarwal vs Union Of India Through Ministry Of ... on 21 February, 2025

Bench: Yashwant Varma, Dharmesh Sharma

                             $~ 5 to 27
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     W.P.(C) 10303/2023 & CM APPL. 39855/2023 (Interim
                                   Direction)
                                       CA VINAY AGGARWAL                                                                   ..... Petitioner
                                                                            Through:                 Ms. Vasudha Banka and Mr.
                                                                                                     Kabir Dixit, Advs.
                                                                            versus
                                       UNION OF INDIA THROUGH MINISTRY OF
                                       CORPORATE AFFAIRS A WING & ANR. ..... Respondents

                                                                            Through:                Mr. Ravi Prakash, CGSC for
                                                                                                    NFRA/R-1.
                             6
                             +         W.P.(C) 526/2024, CM APPL. 2343/2024 (Interim Relief),
                                       2345/2024 (Lengthy Synopsis & List Of Dates)
                                       M/S. RAY AND RAY CHARTERED
                                       ACCOUNTANTS & ANR.                 ..... Petitioners
                                                     Through: Mr. Prateek Kumar, Mr. Rohit
                                                              Ghosh & Ms. Vaishnavi C and
                                                              Ms. Akshara Alok, Advs.
                                                     versus
                                       NATIONAL FINANCIAL REPORTING AUTHORITY &
                                       ANR.                           ..... Respondents

                                                                            Through:                Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                                                                                                    Mr. Arnav Kumar, CGSC for
                                                                                                    R-2.
                             7
                             +         W.P.(C) 1549/2024 & CM APPL. 6386/2024 (Interim Direction)
                                       PANKAJ KUMAR                                                                        ..... Petitioner
                                                                            Through:                 Mr.         Gautam        Jain,    &     Mr.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:10
                                                                                                      Manish Yadav Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                        Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             8
                             +         W.P.(C) 3969/2024 & CM APPL. 16270/2024 (Stay)
                                       RASHMIKANT D. KUNDALIA                ..... Petitioner
                                                        Through: Ms. Niyati Kohli, Adv.

                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents
                                                                            Through:                Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             9
                             +         W.P.(C) 3970/2024 & CM APPL. 16272/2024 (Stay)
                                       RAMESH CHATURVEDI                     ..... Petitioner
                                                                            Through:                 Mr. Shivam Shukla & Ms.
                                                                                                     Anjali Upadhyay, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                   ..... Respondents
                                                     Through:                                        Mr. Ravi Prakash, CGSC for
                                                                                                     UOI.
                             10
                             +         W.P.(C) 3971/2024, CM APPL. 16274/2024 (Stay)
                                       DN CHATURVEDI                         ..... Petitioner
                                                                            Through:                 Mr. Shivam Shukla & Ms.
                                                                                                     Anjali Upadhyay, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                   ..... Respondents
                                                     Through:                                        Mr. Ashish Jain, CGSC with
                                                                                                     Mr. Rishav Dubey, G.P, Mr.


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:10
                                                                                                     Gaurav Kumar, Ms. Pooja
                                                                                                    Bhardwaj and Mr. Ishank Jha,
                                                                                                    Advs. for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             11
                             +         W.P.(C) 5048/2024 & CM APPL. 20693/2024 (Stay)
                                       CA DEEPAK AGRAWAL                                                                   ..... Petitioner
                                                                            Through:                 Ms. Chhavi Jain, Mr. Akhilesh,
                                                                                                     Mr. Nimit Bhola and Ms. Neha
                                                                                                     Kataria, Advs.
                                                     versus
                                       UNION OF INDIA, MINISTRY OF CORPORATE AFFAIRS
                                       THROUGH THE SECRETARY & ANR. ..... Respondents

                                                                            Through:                 Mr. Jagdish Chandra, CGSC
                                                                                                     with Mr. Shubham Kumar
                                                                                                     Mishra and Mr. Aakash Meena,
                                                                                                     Advs. for R-1/UOI.
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             12
                             +         W.P.(C) 9235/2024 & CM APPL. 37834/2024 (Interim relief)
                                       JIGNESH MEHTA                                                                       ..... Petitioner
                                                    Through:                                         None.
                                                    versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                       Ms. Radhika Biswajit Dubey
                                                                                                    and Mr. Jagdish Chandra,
                                                                                                    CGSCs with Mr. Amit Acharya,
                                                                                                    GP, Mr. Shubham Kumar
                                                                                                    Mishra, Mr. Karan Khetani, Ms.
                                                                                                    Gurleen Kaur, Ms. Drishti


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11
                                                                                                     Rawal and Mr. Aviral Jain,
                                                                                                    Advs. for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                                                                                                    Mr. Harpreet Singh, SSC with
                                                                                                    Ms. Suhani Mathur, Mr.
                                                                                                    Shivang Chawla, Advs.

                             13
                             +         W.P.(C) 9236/2024 & CM APPL. 37836/2024 (Interim Relief)
                                       AMIT CHATURVEDI                                                                     ..... Petitioner
                                                   Through:                                          None.
                                                   versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                       Mr. Jagdish Chandra, CGSC
                                                                                                    with Ms. Kriti Sinha and Mr.
                                                                                                    Shubham Kumar Mishra, Advs.
                                                                                                    for Resp./ UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                                                                                                    Mr. Harpreet Singh, SSC with
                                                                                                    Ms. Suhani Mathur, Mr.
                                                                                                    Shivang Chawla, Advs.

                             14
                             +         W.P.(C) 9237/2024 & CM APPL. 37838/2024 (Interim relief)
                                       PARAG D MEHTA                                                                       ..... Petitioner
                                                   Through:                                          None.
                                                   versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                        Mr. Rohan Jaitley, CGSC with
                                                                                                     Mr. Hussain Taqvi, GP, Mr.
                                                                                                     Dev Pratap Shahi, Ms. Ranjana


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11
                                                                                                      Jaitley and Mr. Yogya Bhatia,
                                                                                                     Advs. for R-1/UOI.
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                                                                                                     Mr. Harpreet Singh, SSC with
                                                                                                     Ms. Suhani Mathur, Mr.
                                                                                                     Shivang Chawla, Advs.

                             15
                             +         W.P.(C) 9238/2024 & CM APPL. 37840/2024 (Interim relief)
                                       CHATURVEDI & SHAH LLP               ..... Petitioner
                                                     Through: None.
                                                     versus
                                       UNION OF INDIA & ANR.               ..... Respondents
                                                     Through: Mr. Pavan Narang, SPC with
                                                              Mr. Himanshu Sethi & Ms.
                                                              Aishwarya Chhabra, Advs. for
                                                              R-1/UOI.
                                                              Mr. Zoheb Hossain, Mr. Vivek
                                                              Gurnani, Mr. Suradhish Vats,
                                                              Mr. Kartik Sabharwal, Mr.
                                                              Pranjal Tripathi and Mr. Vivek
                                                              Gaurav, Advs. for NFRA.
                                                              Mr. Ripudaman Bhardwaj,
                                                              CGSC
                                                              Mr. Harpreet Singh, SSC with
                                                              Ms. Suhani Mathur, Mr.
                                                              Shivang Chawla, Advs.

                             16
                             +         W.P.(C) 5840/2024
                                       VISHAL DHIREN SHAH                                                                  ..... Petitioner
                                                                            Through:                 Mr. Shreshth Ramesh Sharma,
                                                                                                     Mr. Vineet Kumar and Mr.
                                                                                                     Vedant Choudhary, Advs.
                                                                            versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11
                                        UNION OF INDIA, THROUGH MINISTRY OF
                                       CORPORATE AFFAIRS, & ANR.       ..... Respondents

                                                                            Through:                 Mr. Aakash Meena, Adv. for R-
                                                                                                     1/UOI.
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                                                                                                     Mr. Harpreet Singh, SSC with
                                                                                                     Ms. Suhani Mathur, Mr.
                                                                                                     Shivang Chawla, Advs.
                             17
                             +         W.P.(C) 5841/2024
                                       PARIMAL KUMAR JHA                                                                   ..... Petitioner
                                                                            Through:                 None.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             18
                             +         W.P.(C) 5842/2024
                                       M S PATHAK H D AND ASSOCIATES LLP..... Petitioner
                                                                            Through:                 Mr. Shreshth Ramesh Sharma,
                                                                                                     Mr. Vineet Kumar & Mr.
                                                                                                     Vedant Choudhary, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11
                                                                                                      Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             19
                             +         W.P.(C) 8118/2024 & CM APPL. 33356/2024 (Interim Stay)
                                       SAURABH PAMECHA                                                                     ..... Petitioner
                                                   Through:                                          None.
                                                   versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                       Mr. Jagdish Chandra, CGSC
                                                                                                    along with Ms. Archana Surve,
                                                                                                    GP with Mr. Shubham Kumar
                                                                                                    Mishra, Mr. Prakar Srivastav
                                                                                                    and Mr. Venketesh Kaushik,
                                                                                                    Advs. for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             20
                             +         W.P.(C) 8119/2024 & CM APPL. 33358/2024 (Interim Stay)
                                       ASHISH GOVINDBHAI MISTRY                                                            ..... Petitioner
                                                    Through: None.
                                                    versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents
                                                                            Through:                Mr. Piyush Beriwal and Mr.
                                                                                                    Rudra Paliwal Advs. for R-1
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             21
                             +         W.P.(C) 8127/2024 & CM APPL. 33386/2024 (Interim Stay)
                                       DTS AND ASSOCIATES LLP (FORMERLY
                                       KNOWN AS DTS AND ASSOCIATES) ..... Petitioner
                                                    Through: None.
                                                    versus


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11
                                        UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                       Ms. Pratima Lakra, CGSC with
                                                                                                    Mr. Chandan Prajapati, Adv.
                                                                                                    for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.

                             22
                             +         W.P.(C) 8128/2024 & CM APPL. 33389/2024 (Interim Relief)
                                       CA DEEPAK ROY                                                                       ..... Petitioner
                                                                            Through:                 Ms. Misha Rohatgi Mohta, Ms.
                                                                                                     Aayushi Sharma, Ms. Priya
                                                                                                     Singh and Mr. Amulya
                                                                                                     Upadhyaya, Advs.
                                                                            versus

                                       UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             23
                             +         W.P.(C) 8129/2024 & CM APPL. 33392/2024 (Interim Stay)
                                       ANUJ G. BHATIA                                                                      ..... Petitioner
                                                     Through:                                        None.
                                                     versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                        Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11
                              24
                             +         W.P.(C) 8130/2024 & CM APPL. 33399/2024 (Interim Relief)
                                       CA RASHIM TANDON                                                         ..... Petitioner
                                                    Through:                                         Ms. Misha Rohatgi Mohta, Ms.
                                                                                                     Aayushi Sharma, Ms. Priya
                                                                                                     Singh and Mr. Amulya
                                                                                                     Upadhyaya, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents
                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.

                             25
                             +         W.P.(C) 287/2025 & CM APPL. 1419/2025
                                       CA A.B. JANI                          ......Petitioners
                                                        Through: Mr. Arun Kathpalia, Sr.
                                                                 Advocate. with Ms. Ayushi
                                                                 Khazanchi,        Ms.     Vinayak
                                                                 Chawla, Mr. Aditya Dhupar,
                                                                 Ms. Pooja Deepak, Advs.
                                                        versus

                                       UNION OF INDIA & ANR.                                                     .....Respondents
                                                     Through:                                        Ms. Rukmani Bobde, CGSC
                                                                                                     with Ms. Prerna Dhal, G.P. with
                                                                                                     Mr. Jatin, Mr. Amlaan, Mr.
                                                                                                     Vinayak, Advs. for UOI
                                                                                                     Mr. Zoheb Hossain, SC with
                                                                                                     Mr. Vivek Gurnani, Adv. with
                                                                                                     Mr. Pranjal, Mr. Kanishk, Mr.
                                                                                                     Suradhish, Advs. for NFRA

                             26
                             +         W.P.(C) 289/2025 & CM APPL. 1428/2025
                                       DELOITTE HASKINS AND SELLS LLP           ......Petitioners
                                                        Through: Mr.    Sandeep      Sethi,    Sr.
                                                                 Advocate.


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11
                                                                             versus

                                       UNION OF INDIA & ANR.                                                       .....Respondents
                                                     Through:                                        Mr. Rakesh Kumar, CGSC with
                                                                                                     Mr. Sunil Gokul, Advocate.
                                                                                                     with Mr. Gokul, G.P.
                                                                                                     Mr. Zoheb Hossain, SC with
                                                                                                     Mr. Vivek Gurnani, Adv. with
                                                                                                     Mr. Pranjal, Mr. Kanishk, Mr.
                                                                                                     Suradhish, Advs. for NFRA
                             27
                             +         W.P.(C) 290/2025, CM APPL. 1435/2025
                                       CA RAKESH SHARMA                          ......Petitioners
                                                        Through: Mr. Arun Kathpalia, Sr.
                                                                   Advocate. with Ms. Ayushi
                                                                   Khazanchi,     Ms.       Vinayak
                                                                   Chawla, Mr. Aditya Dhupar,
                                                                   Ms. Pooja Deepak, Advs.
                                                        versus
                                       UNION OF INDIA & ANR.                     .....Respondents
                                                        Through: Ms. Shiva Laxmi, CGSC with
                                                                   Mr. Akash Meena, Adv. for
                                                                   UOI.
                                                                   Mr. Zoheb Hossain, SC with
                                                                   Mr. Vivek Gurnani, Adv. with
                                                                   Mr. Pranjal, Mr. Kanishk, Mr.
                                                                   Suradhish, Advs. for NFRA
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                        ORDER

% 21.02.2025 The Hon'ble Bench has not assembled today. List again on 28.02.2025.

BY ORDER (COURT MASTER) FEBRUARY 21, 2025/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2025 at 21:57:11