Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 513 in Rules under the United Provinces Excise Act, 1910 513. Lease not to fall into hands of a firm or person interested in country spirit trade. - The lease should not be allowed to fall into the hands of a person or firm interested in the country spirit trade.(C)The Shop to Shop System
