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State of Jammu-Kashmir - Section

Section 33B in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

33B. Capital Cost.

- The normative capital costs for FY 2015-16,for power projects which use Municipal Solid Waste and Refuse Derived Fuel and are based on Rankine cycle technology application shall be as under:i. Rs 1500 lakh/MW for the power projects which use Municipal Solid Waste and are based on Rankine cycle technology application.ii. Rs 900 lakh/MW for the power projects which use Refuse Derived Fuel and are based on Rankine cycle technology application.Provided that the Capital Cost norms for the remaining years of the control period, for Municipal Solid Waste and Refuse Derived Fuel based power projects shall be reviewed on annual basis.