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[Cites 0, Cited by 0] [Section 147(5)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(5)(b) in Government of India Act, 1935

(b)periodical contributions fixed on the creation or restoration of a State, or on a re-grant or increase of territory, including annual payments for grants of land on perpetual tenure or for equalisation of the value of exchanged territory;