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[Cites 0, Cited by 0] [Section 421(1)] [Section 421] [Entire Act]

State of Telangana - Subsection

Section 421(1)(d) in Greater Hyderabad Municipal Corporation Act, 1955

(d)is exhibited within any railway station or upon any wall or other property of a railway administration except any portion of the surface of such wall or property fronting any street.