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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(a) in The Industrial Development Bank Of India Act, 1964

(a)the times and places of the meetings of the Board or of any committee constituted under this Act and the procedure to be followed at such meetings including the quorum necessary for the transaction of business [and the manner of adoption of resolutions] [ Inserted by Act 5 of 1995, Section 20 (w.r.e.f. 12.10.1994).];