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[Section 26]
[Entire Act]
State of Assam - Subsection
Section 26(3) in The Air (Prevention and Control of Pollution) Assam Rules, 1991
| (a) | More than Rs. 5 crores | Rs. 15,000 |
| (b) | More than Rs. 1 crore but less than Rs. 5 crores and Rs. 5crores | Rs. 7,500 |
| (c) | More than Rs. 50 lakhs but less than Rs. 1 crore and Rs. 50lakhs | Rs. 3,500 |
| (d) | More than Rs. 10 lakhs but less than Rs. 50 lakhs and Rs. 1lakh | Rs. 1,000 |
| (e) | More than Rs. 1 lakh but less than Rs.10 lakhs and Rs. 1 lakh | Rs. 500 |
| (f) | Minimum fee | Rs. 500 |