Supreme Court - Daily Orders
Balan vs The State Of Kerala on 11 December, 2014
ITEM NO.12 REGISTRAR COURT. 1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURAJIT DEY
Criminal Appeal No(s). 1000/2013
BALAN Appellant(s)
VERSUS
STATE OF KERALA Respondent(s)
(with office report)
Date : 11/12/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr Raghenth Basant, Adv.
Mr. Senthil Jagadeesan,Adv.
For Respondent(s)
Mr. Jogy Scaria,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
The Ld. Counsels for the parties have not chosen to file additional documents.
Matter falls under complete category. Registry to process for listing before the Hon'ble Court as per rules.
Signature Not Verified(SURAJIT DEY) Digitally signed by Hema Joshi Date: 2014.12.15 Registrar 14:07:11 IST Reason: