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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

NCT Delhi - Subsection

Section 84(2)(a) in The Delhi Land Revenue Act, 1954

(a)Prescribing the duties of Tahsildars and Naib-Tahsildars, and regulating their postings and transfers and their appointment in temporary vacancies;