Madras High Court
Bhavani Khandasari Sugars Ltd vs The Authorised Officer on 31 October, 2019
Author: C.Saravanan
Bench: Vineet Kothari, C.Saravanan
Order dt. 31.10.2019 in W.P.No.SR 29027 of 2014
Bhavani Kandasari Sugars Ltd. v. The Authorised Officer, Canara Bank, Bidar
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 31.10.2019
CORAM :
THE HON'BLE DR.VINEET KOTHARI, ACTING CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE C.SARAVANAN
W.P.No. SR 29027 of 2014
Bhavani Khandasari Sugars Ltd.
Sy.No.289/AA/2, Baroor Village
Bidar Taluk, Bidar District – 585 275
rep. by its Chairman and Managing Director
Sri Maruthi Khashempur. .. Petitioner
-vs-
The Authorised Officer
Canara Bank
Main Branch
Bidar – 585 401. .. Respondent
Writ Petition SR 29027 of 2014 filed under Article 226 of the
Constitution of India.
For Petitioner : No Appearance
__________
Page 1 of 4
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Order dt. 31.10.2019 in W.P.No.SR 29027 of 2014
Bhavani Kandasari Sugars Ltd. v. The Authorised Officer, Canara Bank, Bidar
ORDER
(Order of the Court was made by The Hon'ble Acting Chief Justice) On the last occasion, namely on 17.10.2019, the Court had passed the following order:
“Since the matter is very old and lying in SR stage from 2014, we grant two weeks time to the petitioner, as a last opportunity, to remove the defects pointed out by the office.
2. If the defects are removed, the Registry is directed to number the petition and list the same for admission.
It is made clear that if the defects pointed out by the office are not removed, this petition is likely to be dismissed on the next date of hearing.
Post after two weeks.” __________ Page 2 of 4 http://www.judis.nic.in Order dt. 31.10.2019 in W.P.No.SR 29027 of 2014 Bhavani Kandasari Sugars Ltd. v. The Authorised Officer, Canara Bank, Bidar
2. Since the defects have not been removed and none appears, the writ petition SR is dismissed.
(V.K.,ACJ.) (C.S.N.,J.)
31.10.2019
Index : No
Note to Registry:
Copy of this order may be sent to the petitioner as well as the respondent to the addresses given in the memo of petition.
sasi __________ Page 3 of 4 http://www.judis.nic.in Order dt. 31.10.2019 in W.P.No.SR 29027 of 2014 Bhavani Kandasari Sugars Ltd. v. The Authorised Officer, Canara Bank, Bidar THE HON'BLE ACTING CHIEF JUSTICE and C.SARAVANAN, J.
sasi W.P.No. SR 29027 of 2014 31.10.2019 __________ Page 4 of 4 http://www.judis.nic.in