Bombay High Court
Indus Towers Limited, Rep. By Auth. ... vs The Village Panchayat Of Aldona Thr Its ... on 24 February, 2026
51 WP 728 2023
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IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.728 OF 2023
WITH
WRIT PETITION NO.330 OF 2024
WRIT PETITION NO.728 OF 2023
CHANDRAKANT U. KALANGUTKAR AND 3
ORS ... PETITIONERS
Versus
STATE OF GOA THR THE CHIEF
SECRETARY AND 4 ORS ... RESPONDENTS
WITH
WRIT PETITION NO.330 OF 2024
INDUS TOWERS LIMITED, REP. BY
AUTH. SIGN. KUSHTA BETKEKAR ... PETITIONER
Versus
THE VILLAGE PANCHAYAT OF ALDONA
THR ITS SECRETARY ALDONA AND 4 ORS ... RESPONDENTS
Mr. Rohit Bras De Sa, Advocate for the Petitioners in WP No. 728 of
2023 and for Respondent Nos. 2, 3, 4 and 5 in WP No. 330 of 2024.
Mr. Harshal Dessai, Advocate for Respondent No.4 in WP No. 728 of
2023.
Ms. Akshata Bhat, Additional Government Advocate for Respondent Nos.
1 to 4 in WP No.728 of 2023.
Mr. Rama Rivankar, Advocate for the Petitioners in WP No. 330 of 2024.
(through V.C.)
Mr. Pranav Vaze, Advocate for Respondent No.5 in WP No. 728 of 2023.
(through V.C.)
CORAM:- SUMAN SHYAM &
AMIT S. JAMSANDEKAR, JJ.
DATED :- 24th February, 2026 P.C.:
1. The learned Counsel for Respondent No.5 seeks posting of this Page 1 of 2 24th February, 2026 ::: Uploaded on - 24/02/2026 ::: Downloaded on - 24/02/2026 20:58:01 ::: 51 WP 728 2023 matter again after three weeks on the ground that the arguing Counsel is unwell. Since the prayer is unopposed, prayer stand allowed.
2. List again on 24.03.2026.
AMIT S. JAMSANDEKAR, J. SUMAN SHYAM, J.
Page 2 of 224th February, 2026 ::: Uploaded on - 24/02/2026 ::: Downloaded on - 24/02/2026 20:58:01 :::