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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5)(e) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(e)Accounts of expenditure drawn from this fund shall always remain open for inspection by officials of the Board.