Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Kanha @ Gopal S/O Nirbhay Singh vs State Of Rajasthan on 14 December, 2021

Author: Narendra Singh Dhaddha

Bench: Narendra Singh Dhaddha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 19480/2021

                                   Kanha @ Gopal S/o Nirbhay Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 19630/2021 Virendra Singh @ Veeru S/o Late Devi Singh

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Yogesh Singhal, Adv.

Mr. Sudhir Jain, Adv.

For Respondent(s) : Mr. Ramesh Choudhary, PP HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 14/12/2021 Learned Public Prosecutor is directed to procure the case diary after repetation of X-ray.

List the matters on 05.01.2022, as prayed.

(NARENDRA SINGH DHADDHA),J Gourav/92-93 (Downloaded on 16/12/2021 at 09:24:00 PM) Powered by TCPDF (www.tcpdf.org)