Rajasthan High Court - Jaipur
Kanha @ Gopal S/O Nirbhay Singh vs State Of Rajasthan on 14 December, 2021
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 19480/2021
Kanha @ Gopal S/o Nirbhay Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Miscellaneous Bail Application No. 19630/2021 Virendra Singh @ Veeru S/o Late Devi Singh
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Yogesh Singhal, Adv.
Mr. Sudhir Jain, Adv.
For Respondent(s) : Mr. Ramesh Choudhary, PP HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 14/12/2021 Learned Public Prosecutor is directed to procure the case diary after repetation of X-ray.
List the matters on 05.01.2022, as prayed.
(NARENDRA SINGH DHADDHA),J Gourav/92-93 (Downloaded on 16/12/2021 at 09:24:00 PM) Powered by TCPDF (www.tcpdf.org)