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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(1)(i) in The Bombay University Act, 1974

(i)make provision for instruction, teaching, guidance and training in such branches of learning and courses of studies; and for research and the advancement and dissemination of knowledge, as it thinks fit;