Kerala High Court
Mrs.Maggi Mathew vs District Collector on 5 March, 2012
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE S.SIRI JAGAN
MONDAY, THE 5TH DAY OF MARCH 2012/15TH PHALGUNA 1933
WP(C).No. 12049 of 2006 (H)
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PETITIONER(S) :
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MRS.MAGGI MATHEW,
W/O.LATE K.M.MATHEW, AGED 60,
KALATHIL HOUSE, CHERUPARAMBATH 2ND CROSS ROAD,
KADAVANTHRA, KOCHI - 20.
BY ADVS.SRI.K.C.CHARLES
SRI.A.BALAGOPALAN
SRI.A.RAJAGOPALAN
SRI.K.SANEESH KUMAR
RESPONDENT(S) :
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1. DISTRICT COLLECTOR,
CIVIL STATION, KAKKANAD, ERNAKULAM.
2. ST.MARY'S ORTHODOX SYRIAN CHURCH,
PARK AVENUE, ERNAKULAM,
REPRESENTED BY ITS VICAR,
REV.FATHER ABRAHAM EDAMBADAM.
3. THE TRUSTEE,
ST.MARY'S ORTHODOX SYRIAN CHURCH,
PARK AVENUE, ERNAKULAM.
4. THE SECRETARY,
ST.MARY'S ORTHODOX SYRIAN CHURCH,
PARK AVENUE, ERNAKULAM.
R1 BY SRI.MUHAMMED SHAH, GOVERNMENT PLEADER
R3 & R4 BY SRI.GEORGE POONTHOTTAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05-03-2012, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
AMV
S.SIRI JAGAN, J.
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W.P(C).No.12049 of 2006
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Dated this the 5th day of March, 2012
J U D G M E N T
Learned counsel for the petitioner submits that this writ petition has become infructuous. Accordingly, this writ petition is dismissed as infructuous.
Sd/-
sdk+ S.SIRI JAGAN, JUDGE ///True copy/// P.A. to Judge