Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(5) in DSK World University Act, 2017 (5)After receipt of the recommendations under sub-section (4), if the Government is satisfied, it may approve the fee structure. The fee structure approved by the Government shall remain valid until next revision.
