Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Bihar - Subsection Section 39(t) in The Bihar General Provident Fund Rules, 1948 (t)ikl&cqd ij iwjk uke fy[kk tk,] la{ksik{kj dk iz;ksx ugha fd;k tk,A]
