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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(6) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(6)The bank guarantee shall be kept valid and subsisting till the commencement of long term open access. The bank guarantee may be encashed by the STU, if the application is withdrawn by the applicant or the long term open access rights are relinquished prior to the start of such rights, i.e., the day on which open access starts.