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[Cites 0, Cited by 0] [Section 46B(3)] [Section 46B] [Entire Act]

State of Odisha - Subsection

Section 46B(3)(b) in The Orissa Panchayat Samiti Act, 1959

(b)where the notification calling for general election to the Samiti has already been published under or in pursuance of Sub-section (2) of Section 49.]