Section 4(1)(b) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)all encumbrances, if any, on such land or building, and any right, title, interest or claim of any person in or, over such land or building;

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