Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 42 in Orissa Human Rights Commission (Procedure) Regulations, 2003 42. Printing and Publication of Reports. - The Secretariat of the Commission shall arrange for the printing and publication of the Annual and Special Reports as expeditiously as possible.
