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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(c) in The Basumati Private Limited (Acquisition Of Undertaking) Act, 1974

(c)wilfully withholds or fails to furnish to the State Government or the corporation, any document which may be in his possession, custody or control; or