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[Cites 0, Cited by 0] [Section 16(13)] [Section 16] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 16(13)(f) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(f)On being satisfied that the amount due has been paid, the Commissioner shall release the security or balance security, as the case may be.