Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34A(1)] [Section 34A] [Entire Act]

State of Gujarat - Subsection

Section 34A(1)(vii) in The Gujarat Agricultural Produce Markets Act, 1963

(vii)the Director of Agricultural Marketing, Gujarat State, ex-officio;