Madhya Pradesh High Court
Ajay Modi vs Narendra Kumar Chourasiya on 15 September, 2017
SA-1002-2017 (AJA YMODI Vs NARENDRA KUMAR CHOURASIYA) 15-09-2017
Shri Sanj ay Sharma, counsel for the appellant. Let the record of both the Courts below be requisitioned. Counsel for the appellant is also permitted to file all the documents available with him. List after two weeks.
(NANDITA DUBEY) JUDGE gn