Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(k) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(k)the manner in which refunds under Section 14 shall be made;