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[Cites 0, Cited by 0] [Section 196] [Entire Act]

Union of India - Subsection

Section 196(c) in The Merchant Shipping (Shipping Office Forms) Rules, 1963

(c)a statement of a copy of the entry having entry having been so furnished and the entry having been so read over and the reply, if any, made by the offender shall likewise be entered and signed in manner aforesaid; and