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[Entire Act]
State of Odisha - Section
Section 48 in The Orissa Irrigation Rules, 1961
48. Compulsory basic water-rate and water-rates when payable.
- [Section 33] - The dates in each year for payment of compulsory basic water-rate and water-rates shall be -| For compulsory basic water-rate | The 31st March. |
| Far water-rate | 30th June except for Jute crop. |
| For water-rate for Jute crop | The 31st March of the financial year during which the crop isharvested. |