Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(g) in Aircraft Rules, 1937 (g)[] [Renumbered by G.S.R. 870(E), dated 22.12.2008 (w.e.f. 22.12.2008).] Flight Instructor's Rating (for [aeroplanes and helicopters] [Substituted by G.S.R. 870(E), dated 22.12.2008 (w.e.f. 22.12.2008.]),
