Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(1) in Tamil Nadu Survey and Boundaries Act, 1923 (1)The State Government may by notification appoint any person either by name or by virtue of his virtue of his office to be a survey officer for all or any of the purposes of this Act.
