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Delhi High Court - Orders

Beehive Ayurvedic Medical College And ... vs Union Of India And Anr on 13 April, 2022

Author: Rekha Palli

Bench: Rekha Palli

                              $~43 & 58 to 67
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 10959/2018
                                   BEEHIVE AYURVEDIC MEDICAL COLLEGE AND HOSPITAL
                                   AND ANR.                                       ..... Petitioner
                                                    Through: Mr.Vivek Singh with Mr.Eish Sharan,
                                                    Advs.
                                                    versus
                                   UNION OF INDIA AND ANR.                      ..... Respondent
                                                    Through: Ms. Archana Pathak Dave, Adv for
                                                    CCIM.
                              +    W.P.(C) 11438/2018
                                   QUADRA INSTITUTE OF AYURVEDA & ANR ..... Petitioner
                                                    Through: Mr. S.L. Lingwal, Adv.
                                                    versus
                                   UNION OF INDIA & ANR                           ..... Respondent
                                                    Through: Ms. Archana Pathak Dave, Adv for
                                                    CCIM.
                              +    W.P.(C) 11457/2018
                                   MOTHERHOOD AYURVEDA MEDICAL COLLEGE AND ANR.
                                                                                        ..... Petitioner
                                                    Through: Appearance not given.
                                                    versus
                                   UNION OF INDIA AND ANR.                        ..... Respondent
                                                    Through: Ms. Archana Pathak Dave, Adv for
                                                    CCIM.
                              +    W.P.(C) 11458/2018
                                   DOON INSTITUTE OF MEDICAL SCIENCES AND ANR.
                                                                                        ..... Petitioner
                                                    Through: Mr. S.L. Lingwal, Adv.
                                                    versus
                                   UNION OF INDIA AND ANR.                       ..... Respondent
                                                    Through: Ms. Archana Pathak Dave, Adv for
                                                    CCIM.
                              +    W.P.(C) 11535/2018
                                   BISHAMBER SAHAI AYURVEDIC MEDICAL COLLEGE &
                                   RESEARCH CENTRE & ANR                       ..... Petitioner


Signature Not Verified
Digitally Signed By:AWANISH
CHANDRA MISHRA
Signing Date:13.04.2022
17:50:49
                                                     Through:     Mr. S.L. Lingwal, Adv.

                                                   versus
                                  UNION OF INDIA & ANR                            ..... Respondent
                                                   Through: Ms. Archana Pathak Dave, Adv for
                                                   CCIM.
                              +   W.P.(C) 11857/2018
                                  OM AYURVEDIC MEDICAL COLLEGE AND HOSPITAL
                                                                                       ..... Petitioner
                                                   Through: Appearance not given.
                                                   versus
                                  UNION OF INDIA AND ORS.                          ..... Respondent
                                                   Through: Ms. Archana Pathak Dave, Adv for
                                                   CCIM.
                              +   W.P.(C) 12090/2018
                                  DEV BHOOMI MEDICAL COLLEGE OF AYURVEDA AND
                                  HOSPITAL AND ANR.                               ..... Petitioner
                                                   Through: Appearance not given.
                                                   versus
                                  UNION OF INDIA AND ORS.                         ..... Respondent
                                                   Through: Ms. Archana Pathak Dave, Adv for
                                                   CCIM.
                              +   W.P.(C) 12100/2018
                                  HARIDWAR AYURVEDIC MEDICAL COLLEGE & RESEARCH
                                  CENTRE & ANR                                    ..... Petitioner
                                                   Through: Mr. S.L. Lingwal, Adv.
                                                   versus
                                  UNION OF INDIA & ORS                         ..... Respondent
                                                   Through: Ms. Archana Pathak Dave, Adv for
                                                   CCIM.
                              +   W.P.(C) 11516/2018
                                  VIJYASHREE AYURVEDIC MEDICAL COLLEGE AND
                                  HOSPITAL                                        ..... Petitioner
                                                   Through: Appearance not given.
                                                   versus
                                  UNION OF INDIA AND ORS.                     ..... Respondent
                                                   Through: Ms. Archana Pathak Dave, Adv for
                                                   CCIM.


Signature Not Verified
Digitally Signed By:AWANISH
CHANDRA MISHRA
Signing Date:13.04.2022
17:50:49
                               +    W.P.(C) 11517/2018
                                   PARASHAR AYURVEDIC MEDICAL COLLEGE AND
                                   HOSPITAL                                       ..... Petitioner
                                                    Through: Appearance not given.
                                                    versus
                                   UNION OF INDIA AND ANR.                     ..... Respondent
                                                    Through: Ms. Archana Pathak Dave, Adv for
                                                    CCIM.
                              +    W.P.(C) 11534/2018
                                   DR. VIJAY AUYRVEDIC COLLEGE, HOSPITAL AND
                                   RESEARCH CENTRE                                 ..... Petitioner
                                                    Through: Appearance not given.
                                                    versus
                                   UNION OF INDIA AND ANR.
                                                                                     ..... Respondent
                                                    Through: Ms. Archana Pathak Dave, Adv for
                                                    CCIM.


                                   CORAM:
                                   HON'BLE MS. JUSTICE REKHA PALLI
                                                 ORDER

% 13.04.2022 At joint request, list on 14.09.2022.

REKHA PALLI, J APRIL 13, 2022/sr Signature Not Verified Digitally Signed By:AWANISH CHANDRA MISHRA Signing Date:13.04.2022 17:50:49