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[Cites 0, Cited by 0] [Section 38B] [Entire Act]

Union of India - Subsection

Section 38B(3) in The Aircraft Rules, 1937

(3)The cabin crew shall be located-
(a)during take-off and landing as near as possible to the floor level exits; and
(b)at any other time, at a suitable place in the aircraft, so as to provide the most effective exit of passengers in the event of emergency evacuation.