Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(17) in The Delhi Shops and Establishments Act, 1954 (17)"occupier" means a person owning or having charge or control of establishment and includes the manager, agent or representative of such occupier;
